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[Cites 0, Cited by 0] [Section 3(4)] [Section 3] [Entire Act]

State of Punjab - Subsection

Section 3(4)(b) in The Punjab Affiliated Colleges (Security of Service) Rules, 1978

(b)If no written statement of defence is submitted by the employee within the specified period, the Managing Committee may itself inquire into the articles of charge or may, if it considers necessary so to do, appoint under sub-rule (1) an inquiring authority for the purpose.