Madhya Pradesh High Court
Amarnath Choubey vs Union Of India on 17 May, 2019
1 WP-18879-2018
The High Court Of Madhya Pradesh
WP-18879-2018
(AMARNATH CHOUBEY Vs UNION OF INDIA)
7
Jabalpur, Dated : 17-05-2019
Shri Sachin Jain, learned counsel for the petitioner.
Shri Swapnil Sohgaura, learned counsel for the respondent
No.2.
As prayed, adjourned. List after the ensuing summer vacation.
(RAVI SHANKAR JHA) (SANJAY DWIVEDI)
JUDGE JUDGE
pp
Digitally signed by PUSHPENDRA
PATEL
Date: 17/05/2019 17:27:33