Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of Andhra Pradesh - Subsection Section 15(1) in Andhra Pradesh Aquaculture Seed (Quality Control) Rules, 2006 (1)the Aquaculture Seed Analyst shall analyse the samples in accordance with the standard procedures of testing as followed by State Institute of Fisheries Technology, Kakinada with reference to size, freedom from disease etc.
