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Delhi High Court - Orders

M/S Haldyn Heinz Fine Glass Private ... vs Gujarat Gas Limited & Anr on 4 November, 2024

Author: Manmohan

Bench: Manmeet Pritam Singh Arora, Manmohan

                                          $~SB-2 to 16
                                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                                          2
                                          +    LPA 148/2021 & CM APPLs.14439/2021 AND 14441/2021

                                                      M/S HALDYN HEINZ FINE GLASS
                                                      PRIVATE LIMITED                              .....Appellant
                                                                    Through: Ms.Swapna Seshadri, Advocate with
                                                                             Ms.Aishwarya     Suleramani       and
                                                                             Ms.Harsha V.Rao, Advocates.
                                                                    versus

                                                      GUJARAT GAS LIMITED & ANR.                  .....Respondents
                                                                   Through: Ms. Chand Chopra and Ms. Neha
                                                                             Bhupathiraju Advocates for
                                                                             respondent No.1.
                                                                             Mr.Abhi Bansal, Advocate with
                                                                             Mr.Tarun Walia, Mr.Taranmeet Kaur
                                                                             and Ms.Vidhi Jindal, Advocates.
                                                                             Mr. Utkarsh Sharma, Mr. Rahul
                                                                             Sagar, Ms. Sanskriti Bhardwaj, Ms.
                                                                             Harshita Tomar, Mr. Kartikey Joshi
                                                                             Mr. Suyash Gaur and Mr. Prince
                                                                             Kumar,         Advocates          for
                                                                             Respondent/PNGRB
                                                                             Mr. Apoorv Kurup, CGSC with
                                                                             Mr.Akhil Hasija and Ms. Gauri
                                                                             Gobardhan, Advocates for UOI.
                                          3
                                          +           W.P.(C) 4315/2022 & CM APPLs.12908-12909/2022 AND
                                                      18623/2022
                                                      ANTIQUE MARBONITE PVT LTD AND ORS.          ....Petitioners
                                                                  Through: Mr. Jayant Mehta, Senior Advocate
                                                                           Mr.    Prantar    Basu     Chaudhry,
                                                                           Ms.Nisha     Bhatia,   Mr.Siddharth
                                                                           Shekhar Advocates for Petitioner
                                                                           Nos. 1-23.
                                                                           Mr. Saurav Agrawal and Mr.




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 05/11/2024 at 22:19:31
                                                                                                                  Anshuman Chaudhary, Advs. for
                                                                                                                 Petitioner No.24.

                                                                                         Versus

                                                      PETROLEUM AND NATURAL GAS
                                                      REGULATORY BOARD & ANR.                   .....Respondents
                                                                  Through: Mr. Rahul Sagar Sahay, Advocate,
                                                                           Advocates for PNGRB.
                                                                           Mr.Abhi Bansal, Advocate with
                                                                           Mr.Tarun Walia, Mr.Taranmeet Kaur
                                                                           and Ms.Vidhi Jindal, Advocate.
                                                                           Mr. Piyush Joshi, Ms. Sumiti Yadava,
                                                                           Ms. Meghna Sengupta, Ms. Vatsla
                                                                           Bhatia,   Mr.     Yagya       Sharma,
                                                                           Advocates, Advocates For respondent
                                                                           No.3/GGL.
                                                                           Mr. Apoorv Kurup, CGSC with
                                                                           Mr.Akhil Hasija and Ms. Gauri
                                                                           Gobardhan, Advocates for UOI.
                                          4
                                          +           LPA 211/2023, CAV 163/2023 & CM APPLs.15189-15191/2023
                                                      AND 25260/2023

                                                      EICL LIMITED                                                                      .....Appellant
                                                                                         Through:                Mr. Jayant Mehta, Sr. Adv.with Mr.
                                                                                                                 Govind Manoharan, Mr. Tenzing
                                                                                                                 Bhutia, Mr. B.D. Kundan, Advs.
                                                                                         versus

                                                      AGP CITY GAS PRIVATE LIMITED & ORS.         .....Respondents
                                                                    Through: Mr.Paras Kuhad, Sr.Advocate with
                                                                             Mr. Piyush Joshi, Ms. Sumiti Yadava,
                                                                             Ms. Meghna Sengupta, Ms. Vatsla
                                                                             Bhatia, Mr. Yagya Sharma and
                                                                             Mr.Shuaib Hussain, Advocates for R-
                                                                             1&2.
                                                                             Mr. Apoorv Kurup, CGSC with




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 05/11/2024 at 22:19:31
                                                                                                                  Mr.Akhil Hasija and Ms. Gauri
                                                                                                                 Gobardhan, Advocates for UOI.
                                                                                                                 Mr. Rahul Sagar Sahay, Advocate for
                                                                                                                 PNGRB.
                                                                                                                 Mr.Abhi Bansal, Advocate with
                                                                                                                 Mr.Tarun Walia, Mr.Taranmeet Kaur
                                                                                                                 and Ms.Vidhi Jindal, Advocates
                                                                                                                 Mr.N.L.Ganapathi, Advocate with
                                                                                                                 Ms.Rini V.Tigga and Mr.Amogh
                                                                                                                 S.Rao, Advocates for R-5.
                                                                                                                 Ms.Chand Chopra, Advocate with
                                                                                                                 Ms. Neha Bhupathiraju, Advocate for
                                                                                                                 R-6.
                                          5
                                          +           LPA 366/2023 & CM APPLs.19697-19698/2023

                                                      GAIL (INDIA) LIMITED                                                           .....Appellant
                                                                     Through:                                    Mr.N.L.Ganapathi, Advocate with
                                                                                                                 Ms.Rini V.Tigga, Mr.Amogh S.Rao,
                                                                                                                 Advocates.
                                                                    versus
                                                      AGP CITY GAS PRIVATE LIMITED & ORS.        .....Respondents
                                                                    Through: Mr.Paras Kuhad, Sr.Advocate with
                                                                             Mr. Piyush Joshi, Ms. Sumiti Yadava,
                                                                             Ms. Meghna Sengupta, Ms. Vatsla
                                                                             Bhatia, Mr. Yagya Sharma and
                                                                             Mr.Shuaib Hussain, Advocates for
                                                                             R-1&2.
                                                                             Mr. Apoorv Kurup, CGSC with
                                                                             Mr.Akhil Hasija and Ms. Gauri
                                                                             Gobardhan, Advocates for UOI.
                                                                             Mr.Abhi Bansal, Advocate with
                                                                             Mr.Tarun Walia, Mr.Taranmeet Kaur
                                                                             and Ms.Vidhi Jindal, Advocates
                                                                             Mr. Jayant Mehta, Sr. Adv.with Mr.
                                                                             Govind Manoharan, Mr. Tenzing
                                                                             Bhutia, Mr. B.D. Kundan, Advs. for
                                                                             R-5.




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 05/11/2024 at 22:19:31
                                                                                                                  Ms.Chand Chopra, and Ms.Neha
                                                                                                                 Bhupathiraju, Advocate for R- 6.Mr.
                                                                                                                 Rahul Sagar Sahay, Advocate for
                                                                                                                 PNGRB.
                                          6
                                          +           LPA 254/2021 & CM APPLs.26676/2021, 34446/2021, 46637/2021
                                                      AND 44724/2022

                                                      GUJARAT GAS LIMITED                                                               .....Appellant
                                                                   Through:                                      Mr. Piyush Joshi, Ms. Sumiti Yadava,
                                                                                                                 Ms. Meghna Sengupta, Ms. Vatsla
                                                                                                                 Bhatia,    Mr.    Yagya      Sharma,
                                                                                                                 Advocates.

                                                                                         versus

                                                      PETROLEUM AND NATURAL GAS REGULATORY BOARD
                                                                                                .....Respondent
                                                                  Through: Mr. Utkarsh Sharma, Mr. Rahul
                                                                           Sagar, Ms. Sanskriti Bhardwaj, Ms.
                                                                           Harshita Tomar, Mr. Kartikey Joshi
                                                                           Mr. Suyash Gaur and Mr. Prince
                                                                           Kumar,         Advocates          for
                                                                           Respondent/PNGRB
                                                                           Mr.Abhi Bansal, Advocate with
                                                                           Mr.Tarun Walia, Mr.Taranmeet Kaur
                                                                           and Ms.Vidhi Jindal, Advocates
                                                                           Mr. Apoorv Kurup, CGSC with
                                                                           Mr.Akhil Hasija and Ms. Gauri
                                                                           Gobardhan, Advocates for UOI.
                                          7
                                          +           LPA 64/2024 & CM APPLs.4534/2024, 12574/2024 AND
                                                      28591/2024
                                                      PETROLEUM AND NATURAL GAS REGULATORY BOARD
                                                                                                 .....Appellant
                                                                  Through: Mr. Utkarsh Sharma, Mr. Rahul
                                                                           Sagar, Ms. Sanskriti Bhardwaj, Ms.




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 05/11/2024 at 22:19:31
                                                                                                                  Harshita Tomar, Mr. Kartikey Joshi
                                                                                                                 Mr. Suyash Gaur and Mr. Prince
                                                                                                                 Kumar, Advocates
                                                                                         versus

                                                      AGP CITY GAS PRIVATE LIMITED & ORS.         .....Respondents
                                                                    Through: Mr.Paras Kuhad, Sr.Advocate with
                                                                             Mr. Piyush Joshi, Ms. Sumiti Yadava,
                                                                             Ms. Meghna Sengupta, Ms. Vatsla
                                                                             Bhatia, Mr. Yagya Sharma and
                                                                             Mr.Shuaib Hussain, Advocates for R-
                                                                             1&2.
                                                                             Mr. Jayant Mehta, Sr. Adv.with Mr.
                                                                             Govind Manoharan, Mr. Tenzing
                                                                             Bhutia, Mr. B.D. Kundan, Advs. for
                                                                             R-3.
                                                                             Mr. Apoorv Kurup, CGSC with Mr.
                                                                             Mr. Apoorv Kurup, CGSC with
                                                                             Mr.Akhil Hasija and Ms. Gauri
                                                                             Gobardhan, Advocates for UOI.
                                                                             Mr. Rahul Sagar Sahay, Advocate for
                                                                             PNGRB.
                                                                             Mr.Abhi Bansal, Advocate with
                                                                             Mr.Tarun Walia, Mr.Taranmeet Kaur
                                                                             and Ms.Vidhi Jindal, Advocates
                                                                             Mr.N.L.Ganapathi, Advocate with
                                                                             Ms.Rini V.Tigga and Mr.Amogh
                                                                             S.Rao, Advocates for R-5.
                                                                             Mr. Parag Tripathi, Senior Advocate
                                                                             with Ms. Chand Chopra and Ms.
                                                                             Neha Bhupathiraju Advocates for
                                                                             Applicant-GGL.
                                          8
                                          +           W.P.(C) 9374/2015 & CM APPLs.21790-21791/2015 AND
                                                      4231/2016
                                                      INDRAPRASTHA GAS LIMITED                   .....Petitioner
                                                                  Through: Mr.K.K.Rai, Senior Advocate with
                                                                            Mr.S.K.Pandey, Mr.Anshul Rai, Mr.




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 05/11/2024 at 22:19:31
                                                                                                                  Awanish Kumar, Mr.Chandrasekhar
                                                                                                                 A.Chakalabbi, Ms.Sreoshi Chatterji
                                                                                                                 and Ms.Medha Tandon, Advocates.
                                                                                         Versus

                                                      PETROLEUM AND NATURAL GAS
                                                      REGULATORY BOARD & ANR.                   .....Respondents
                                                                  Through: Mr. Utkarsh Sharma, Mr. Rahul
                                                                           Sagar, Ms. Sanskriti Bhardwaj, Ms.
                                                                           Harshita Tomar, Mr. Kartikey Joshi
                                                                           Mr. Suyash Gaur and Mr. Prince
                                                                           Kumar,         Advocates          for
                                                                           Respondent/PNGRB
                                                                           Ms.Monika Arora, CGSC with
                                                                           Mr.Subhrodeep Saha, Advocate for
                                                                           UOI.
                                                                           Mr.Abhi Bansal, Advocate with
                                                                           Mr.Tarun Walia, Mr.Taranmeet Kaur
                                                                           and Ms.Vidhi Jindal, Advocates
                                                                           Mr.Saurav Agrawal, Advocate with
                                                                           Mr.Trinath Tadakamalla, Mr.Anand
                                                                           Raja, Ms.Nisha Bhatia, Mr.Siddharth
                                                                           Shekhar      and       Mr.Anshuman
                                                                           Chaudhry, Advocates for Interveners.
                                                                           Mr. Apoorv Kurup, CGSC with
                                                                           Mr.Akhil Hasija and Ms. Gauri
                                                                           Gobardhan, Advocates for UOI.
                                          9
                                          +           W.P.(C) 11148/2020
                                                      MAHANAGAR GAS LIMITED                     .....Petitioner
                                                                 Through: Mr.Saurav Agrawal, Advocate with
                                                                          Mr.Trinath Tadakamalla, Mr.Anand
                                                                          Raja, Ms.Nisha Bhatia, Mr.Siddharth
                                                                          Shekhar      and        Mr.Anshuman
                                                                          Chaudhry, Advocates.
                                                                          Mr.Abhi Bansal, Advocate with
                                                                          Mr.Tarun Walia, Mr.Taranmeet Kaur
                                                                          and Ms.Vidhi Jindal, Advocates




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 05/11/2024 at 22:19:31
                                                                                          versus

                                                      PETROLEUM AND NATURAL GAS
                                                      REGULATORY BOARD & ANR.                   .....Respondents
                                                                  Through: Mr. Utkarsh Sharma, Mr. Rahul
                                                                           Sagar, Ms. Sanskriti Bhardwaj, Ms.
                                                                           Harshita Tomar, Mr. Kartikey Joshi
                                                                           Mr. Suyash Gaur and Mr. Prince
                                                                           Kumar,         Advocates           for
                                                                           Respondent/PNGRB
                                                                           Mr.Pratima N.Lakra, CGSC with
                                                                           Mr.Chandan Prajapati, Advocate for
                                                                           UOI.
                                                                           Mr.Abhi Bansal, Advocate with
                                                                           Mr.Tarun Walia, Mr.Taranmeet Kaur
                                                                           and Ms.Vidhi Jindal, Advocates
                                                                           Mr. Apoorv Kurup, CGSC with
                                                                           Mr.Akhil Hasija and Ms. Gauri
                                                                           Gobardhan, Advocates for UOI.
                                          10
                                          +           W.P.(C) 9711/2020 & CM APPLs.31041/2020, 11350/2022,
                                                      31858/2022 AND 55246/2023
                                                      MAHANAGAR GAS LIMITED                            .....Petitioner
                                                                      Through: Mr.Saurav Agrawal, Advocate with
                                                                                Mr.Trinath Tadakamalla, Mr.Anand
                                                                                Raja, Ms.Nisha Bhatia, Mr.Siddharth
                                                                                Shekhar and Mr.Anshuman
                                                                                Chaudhry, Advocates
                                                                                         versus
                                                      PETROLEUM AND NATURAL GAS
                                                      REGULATORY BOARD & ANR.                  .....Respondents
                                                                  Through: Mr. Utkarsh Sharma, Mr. Rahul
                                                                           Sagar, Ms. Sanskriti Bhardwaj, Ms.
                                                                           Harshita Tomar, Mr. Kartikey Joshi
                                                                           Mr. Suyash Gaur and Mr. Prince
                                                                           Kumar,        Advocates           for
                                                                           Respondent/PNGRB




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 05/11/2024 at 22:19:32
                                                                                                                  Mr.Pratima N.Lakra, CGSC with
                                                                                                                 Mr.Chandan Prajapati, Advocate for
                                                                                                                 UOI.
                                                                                                                 Mr.Abhi Bansal, Advocate with
                                                                                                                 Mr.Tarun Walia, Mr.Taranmeet Kaur
                                                                                                                 and Ms.Vidhi Jindal, Advocates.
                                          11
                                          +           W.P.(C) 1017/2021 & CM APPL.2821/2021
                                                      GUJARAT GAS LIMITED                                                             .....Petitioner
                                                                   Through:                                      Ms. Chand Chopra and Ms. Neha
                                                                                                                 Bhupathiraju Advocates

                                                                                         versus

                                                      PETROLEUM AND NATURAL GAS
                                                      REGULATORY BOARD & ANR.                   .....Respondents
                                                                  Through: Mr. Utkarsh Sharma, Mr. Rahul
                                                                           Sagar, Ms. Sanskriti Bhardwaj, Ms.
                                                                           Harshita Tomar, Mr. Kartikey Joshi
                                                                           Mr. Suyash Gaur and Mr. Prince
                                                                           Kumar,        Advocates           for
                                                                           Respondent/PNGRB
                                                                           Mr. Apoorv Kurup, CGSC with
                                                                           Mr.Akhil Hasija and Ms. Gauri
                                                                           Gobardhan, Advocates for UOI.
                                          12
                                          +           W.P.(C) 3369/2022 & CM APPLs.9845/2022 AND 9847/2022

                                                      SABARMATI GAS LIMITED                      .....Petitioner
                                                                  Through: Ms.Chand Chopra, Advocate with
                                                                            Ms.Neha Bhupathiraju, Advocate.

                                                                                         versus
                                                      PETROLEUM AND NATURAL GAS
                                                      REGULATORY BOARD & ANR.                   .....Respondents
                                                                  Through: Mr. Utkarsh Sharma, Mr. Rahul
                                                                           Sagar, Ms. Sanskriti Bhardwaj, Ms.




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 05/11/2024 at 22:19:32
                                                                                                                  Harshita Tomar, Mr. Kartikey Joshi
                                                                                                                 Mr. Suyash Gaur and Mr. Prince
                                                                                                                 Kumar,          Advocates        for
                                                                                                                 Respondent/PNGRB
                                                                                                                 Mr. Apoorv Kurup, CGSC with
                                                                                                                 Mr.Akhil Hasija and Ms. Gauri
                                                                                                                 Gobardhan, Advocates for UOI.
                                                                                                                 Mr. Pritish Sabharwal, Addvocate for
                                                                                                                 MCD.
                                          13
                                          +           W.P.(C) 3911/2022 & CM APPL.11635/2022

                                                      TRIPURA NATURAL GAS COMPANY LIMITED THROUGH ITS
                                                      GENERAL MANAGER (PROJECT)                  ....Petitioner
                                                                   Through: Mr.N.L.Ganapathi, Advocate with
                                                                            Ms.Rini V.Tigga, Mr.Amogh S.Rao,
                                                                            Advocates.

                                                                                         versus

                                                      PETROLEUM AND NATURAL GAS REGULATORY BOARD
                                                      THROUGH ITS SECRETARY                     .....Respondent
                                                                   Through: Mr. Utkarsh Sharma, Mr. Rahul
                                                                            Sagar, Ms. Sanskriti Bhardwaj, Ms.
                                                                            Harshita Tomar, Mr. Kartikey Joshi
                                                                            Mr. Suyash Gaur and Mr. Prince
                                                                            Kumar,        Advocates           for
                                                                            Respondent/PNGRB
                                                                            Mr. Apoorv Kurup, CGSC with
                                                                            Mr.Akhil Hasija and Ms. Gauri
                                                                            Gobardhan, Advocates for UOI.
                                          14
                                          +           W.P.(C) 3913/2022 & CM APPL.11641/2022
                                                      VADODARA GAS LIMITED THROUGH ITS COMPANY
                                                      SECRETARY AND HOD (HR)                     ....Petitioner
                                                                  Through: Mr.N.L.Ganapathi, Advocate with
                                                                            Ms.Rini V.Tigga, Mr.Amogh S.Rao,
                                                                            Advocates.




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 05/11/2024 at 22:19:32
                                                                                          Versus
                                                      PETROLEUM AND NATURAL GAS REGULATORY BOARD
                                                      THROUGH ITS SECRETARY                     .....Respondent
                                                                   Through: Mr. Utkarsh Sharma, Mr. Rahul
                                                                            Sagar, Ms. Sanskriti Bhardwaj, Ms.
                                                                            Harshita Tomar, Mr. Kartikey Joshi
                                                                            Mr. Suyash Gaur and Mr. Prince
                                                                            Kumar,        Advocates           for
                                                                            Respondent/PNGRB
                                                                            Mr. Apoorv Kurup, CGSC with
                                                                            Mr.Akhil Hasija and Ms. Gauri
                                                                            Gobardhan, Advocates for UOI.
                                          15
                                          +           W.P.(C) 10244/2024 & CM APPL.42013/2024, 47302/2024,
                                                      56759/2024 AND 63395/2024
                                                      SHELL ENERGY INDIA PRIVATE LIMITED               ....Petitioner
                                                                      Through: Mr. Balbir Singh, Sr. Adv. with
                                                                                Mr.Parag Maini, Dr.Abhimanyu
                                                                                Chopra, Mr. Raghav Chadha,
                                                                                Mr.Kunal    Sabharwal,     Mr.Karan
                                                                                Sachdev,   Mr.Aman       Chaudhary,
                                                                                Mr.Kushagra    Jain,     Mr.Deepak
                                                                                Mahajan, Advocates.
                                                                      versus

                                                      UNION OF INDIA & ORS.                                                          .....Respondents
                                                                    Through:                                     Mr.Apoorv Kurup, CGSC, Mr.Arnav
                                                                                                                 Mittal, GP and Mr. Gurjas Singhfor
                                                                                                                 UOI.
                                                                                                                 Mr. Rahul Sagar Sahay, Advocate for
                                                                                                                 PNGRB
                                                                                                                 Mr. Apoorv Kurup, CGSC with
                                                                                                                 Mr.Akhil Hasija and Ms. Gauri
                                                                                                                 Gobardhan, Advocates for UOI.
                                                                                                                 Mr.Paras Kuhad, Sr.Advocate with
                                                                                                                 Mr.Piyush Joshi, Advocate with
                                                                                                                 Ms.Sumiti    Yadav,       Ms.Meghna
                                                                                                                 Sengupta, Ms.Vatsla Bhatia and




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 05/11/2024 at 22:19:32
                                                                                                                  Mr.Yagya Sharma, Advocates for
                                                                                                                 Intervenor/GGL.
                                                                                                                 Mr.Sandeep Sethi, Sr.Advocate with
                                                                                                                 Mr.Ajay     Bhargava,  Ms.Veenita
                                                                                                                 Bhargava, Mr.Gaurav Juneja and
                                                                                                                 Mr.Aayush Jain, Advocates in CM
                                                                                                                 APPLs.63394-63395/2024.

                                          16
                                          +           W.P.(C) 14266/2024 & CM APPLs. 59737-59738/2024
                                                      MINDA KOSEI ALUMINUM WHEELS PRIVATE LIMITED
                                                                                                 .....Petitioner
                                                                   Through: Mr. Kumar Kislay, Advocate with
                                                                            Ms.Anjali and Ms. Muskaan Gupta,
                                                                            Advocates.
                                                                   versus

                                                      PETROLEUM AND NATURAL GAS REGULATORY BOARD &
                                                      ORS.                                   .....Respondents
                                                                  Through: Mr. Apoorv Kurup, CGSC with
                                                                           Mr.Gurjas Singh Narula, Mr.Akhil
                                                                           Hasija,  Mr.Arnav      Mittal   and
                                                                           Mr.Shaurya Agarwal, Advocates for
                                                                           UOI.

                                                                                                                 Mr.Piyush Joshi, Advocate with
                                                                                                                 Ms.Sumiti   Yadav,   Ms.Meghna
                                                                                                                 Sengupta, Ms.Vatsla Bhatia and
                                                                                                                 Mr.Yagya Sharma, Advocates for R-
                                                                                                                 3.

                                          CORAM:
                                          HON'BLE THE CHIEF JUSTICE
                                          HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
                                                                                         ORDER

% 04.11.2024 This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 05/11/2024 at 22:19:32 CM APPL.63292/2024 IN LPA 254/2021 CM APPL.63394/2024 IN W.P.(C) 10244/2024

1. Learned senior counsels for the Applicants wish to withdraw the present applications at this stage. Accordingly, the present applications are disposed of as not pressed at this stage.

2. However, to balance the equities, it is directed that in the event the amended Regulations are brought into force, the same shall not be given effect to for seven days. This Court clarifies that it has not commented on the merits of the controversy. The rights and contentions of all the parties are left open.

LPA 148/2021 & CM APPLs.14439/2021 AND 14441/2021 W.P.(C) 4315/2022 & CM APPLs.12908-12909/2022 AND 18623/2022 LPA 211/2023, CAV 163/2023 & CM APPLs.15189-15191/2023 AND 25260/2023 LPA 366/2023 & CM APPLs.19697-19698/2023 LPA 254/2021 & CM APPLs.26676/2021, 34446/2021, 46637/2021 AND 44724/2022 LPA 64/2024 & CM APPLs.4534/2024, 12574/2024 AND 28591/2024 W.P.(C) 9374/2015 & CM APPLs.21790-21791/2015 AND 4231/2016 W.P.(C) 11148/2020 W.P.(C) 9711/2020 & CM APPLs.31041/2020, 11350/2022, 31858/2022 AND 55246/2023 W.P.(C) 1017/2021 & CM APPL.2821/2021 W.P.(C) 3369/2022 & CM APPLs.9845/2022 AND 9847/2022 W.P.(C) 3911/2022 & CM APPL.11635/2022 W.P.(C) 3913/2022 & CM APPL.11641/2022 W.P.(C) 10244/2024 & CM APPL.42013/2024, 47302/2024, 56759/2024 AND 63395/2024 W.P.(C) 14266/2024 & CM APPLs. 59737-59738/2024

3. Since extensive arguments are yet to be heard in the present batch of matters and both of us (HCJ Manmohan and HMJ Manmeet Pritam Singh This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 05/11/2024 at 22:19:32 Arora) are sitting in different rosters, the matters are released from part heard.

4. List before Division Bench-II on 7th November, 2024.

MANMOHAN, CJ MANMEET PRITAM SINGH ARORA, J NOVEMBER 04, 2024 TS This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 05/11/2024 at 22:19:32