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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Uttarakhand - Subsection

Section 31(1) in Kumaun and Uttarakhand Zamindari Abolition and Land Reforms Act, 1960

(1)An application for the purchase of bhumidhari rights in accordance with the provisions of this Act, shall be made in writing in the prescribed form by the asami to an Assistant Collector;