Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 52(6)] [Section 52] [Entire Act]

State of Tamilnadu - Subsection

Section 52(6)(d) in Mother Teresa Women's University Act, 1984

(d)to conduct the official correspondence of the Executive Council;