Section 389(1)(h) in The Gujarat Provincial Municipal Corporations Act, 1949

[Cites 0, Cited by 0] [Section 389(1)] [Section 389] [Entire Act]

State of Gujarat - Subsection

Section 389(1)(h) in The Gujarat Provincial Municipal Corporations Act, 1949

(h)the rounding or splaying of a building at the corner of two or more streets -under section 243;

(i)cutting into, laying open or pulling down any building or work-under section 261;

(ii)[ the demolition or alteration of a hut or shed-under section 263 A;] [This clause was inserted by Bombay 19 of 1956, Section 3.]