Delhi High Court - Orders
Defendant U/O Vii R-10 Cpc) Bayer ... vs Natco Pharma Limited on 3 March, 2020
Author: Rajiv Sahai Endlaw
Bench: Rajiv Sahai Endlaw
$~11
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 343/2019 & IAs No.8878/2019 (u/O XXXIX R-1&2
CPC), 9685/2019 (of defendant u/S 10 CPC) & 9687/2019 (of
defendant u/O VII R-10 CPC)
BAYER HEALTHCARE LLC ..... Plaintiff
Through: Mr. Sudhir Chandra, Sr. Adv. with
Mr. Dhruv Anand, Ms. Udita Patro
and Ms. Kavya Mammen, Advs.
Versus
NATCO PHARMA LIMITED ..... Defendant
Through: Mr. Sanjeev Sindhwani, Sr. Adv. with
Ms. Rajeshwari H., Mr. Tahir A.J.,
Mr. Avinash K. Sharma and Mr.
Rishesh Sikarwar, Advs.
CORAM:
HON'BLE MR. JUSTICE RAJIV SAHAI ENDLAW
ORDER
% 03.03.2020
1. In view of the imminent change in Roster, it is not deemed necessary to hear further today.
2. Tomorrow‟s date is also cancelled.
3. List on 23rd March, 2020, as already scheduled.
RAJIV SAHAI ENDLAW, J.
MARCH 03, 2020 „shw/bs‟..