Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 62] [Entire Act] State of Telangana - Subsection Section 62(2) in Telangana District Boards Act, 1955 (2)The decision of any proposition so circulated shall be in accordance with the majority of votes of the members who thus vote upon it.
