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Supreme Court - Daily Orders

Brawn Laboratories Ltd. vs Fittydent International Gmbh on 1 November, 2022

     ITEM NO.8                        REGISTRAR COURT. 2                 SECTION XIV

                                    S U P R E M E C O U R T O F           I N D I A
                                            RECORD OF PROCEEDINGS


                                    BEFORE THE REGISTRAR SH. S.P.S. LALER

     Petition(s) for Special Leave to Appeal (C)                         No(s).    4948/2020

     BRAWN LABORATORIES LTD.                                                     Petitioner(s)

                                                          VERSUS

     FITTYDENT INTERNATIONAL GMBH                                                Respondent(s)


     Date : 01-11-2022 This petition was called on for hearing today.



     For Petitioner(s)
                                           Mr. Mareesh Pravir Sahay, AOR
                                           Ms. Awanitika, Adv.
                                           Mr. Sachin Kharb, Adv.

     For Respondent(s)


               UPON hearing the counsel through Video Conference, the
     Court made the following
                                  O R D E R

Await service report in respect of sole respondent from Ministry of Law and Justice.

List again on 07.12.2022.

S.P.S. LALER Registrar Signature Not Verified Digitally signed by PRIYANKA MALIK Date: 2022.11.03 10:28:24 IST Reason: pm