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[Cites 0, Cited by 0] [Section 46(2)] [Section 46] [Entire Act]

State of Goa - Subsection

Section 46(2)(a) in The Goa Education Development Corporation Act, 2003

(a)all properties, funds and dues which are vested in, or realizable by, the Corporation shall vest in, or be realizable by, the State Government;