Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act] State of Andhra Pradesh - Subsection Section 14(1)(b) in Andhra Pradesh Municipal Tramways (Construction, Operation and Maintenance) Act, 2008 (b)having commenced the construction, suspends it without reasons sufficient in the opinion of the State Government to warrant the suspension, or