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[Cites 0, Cited by 0] [Section 37(1)] [Section 37] [Entire Act]

State of Tamilnadu - Subsection

Section 37(1)(iii) in The Tamil Nadu Cinemas (Regulation) Rules, 1957

(iii)a treasury receipt for the payment of fees for construction of building and installation of machinery at the rates prescribed by the local authority; and