Calcutta High Court (Appellete Side)
Snandy The Kolkata Municipal ... vs (Service) on 9 January, 2018
Author: Harish Tandon
Bench: Harish Tandon
1 09.01.2018 CO 31 of 2018 Court No. 02 Item No. SL - 24 snandy The Kolkata Municipal Corporation Vs. (SERVICE) Narendra Kumar Jaiswal & Anr.
Mr. Aloke Kumar Ghosh, Advocate Mr. S.K. Debnath, Advocate ......for the Petitioner The petitioner is directed to serve a copy of this revisional application upon the opposite parties by speed post as well as upon the learned Advocate representing them before the trial court by hand and shall file affidavit of service on the next date of hearing.
The matter would appear in the list as 'Motion' three weeks hence.
(Harish Tandon, J.)