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Gujarat High Court

Vijaylaxmi Salt Works Pvt.Ltd vs Madhya Gujarat Vij Co. Ltd on 20 February, 2015

Author: Abhilasha Kumari

Bench: Abhilasha Kumari

           C/SCA/7920/2004                                   ORDER




           IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

              SPECIAL CIVIL APPLICATION NO. 7920 of 2004

================================================================
           VIJAYLAXMI SALT WORKS PVT.LTD.....Petitioner(s)
                              Versus
     MADHYA GUJARAT VIJ CO. LTD., OFFICE AT - & 1....Respondent(s)
================================================================
Appearance:
MR BHARAT T RAO, ADVOCATE for the Petitioner(s) No. 1
MS HIRAL DAVE FOR MS LILU K BHAYA, ADVOCATE for the Respondent(s)
No. 1 - 2
================================================================

           CORAM: HONOURABLE SMT. JUSTICE ABHILASHA
                  KUMARI

                             Date : 20/02/2015


                              ORAL ORDER

Ms. Hiral Dave, learned advocate for Ms. Lilu K.  Bhaya, learned advocate for the respondents, prays for  an adjournment as Ms. Bhaya is engaged in a part­heard  matter before the Division Bench. 

List on 12.03.2015.

(SMT. ABHILASHA KUMARI, J.) piyush Page 1 of 1