Gujarat High Court
Vijaylaxmi Salt Works Pvt.Ltd vs Madhya Gujarat Vij Co. Ltd on 20 February, 2015
Author: Abhilasha Kumari
Bench: Abhilasha Kumari
C/SCA/7920/2004 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION NO. 7920 of 2004
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VIJAYLAXMI SALT WORKS PVT.LTD.....Petitioner(s)
Versus
MADHYA GUJARAT VIJ CO. LTD., OFFICE AT - & 1....Respondent(s)
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Appearance:
MR BHARAT T RAO, ADVOCATE for the Petitioner(s) No. 1
MS HIRAL DAVE FOR MS LILU K BHAYA, ADVOCATE for the Respondent(s)
No. 1 - 2
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CORAM: HONOURABLE SMT. JUSTICE ABHILASHA
KUMARI
Date : 20/02/2015
ORAL ORDER
Ms. Hiral Dave, learned advocate for Ms. Lilu K. Bhaya, learned advocate for the respondents, prays for an adjournment as Ms. Bhaya is engaged in a partheard matter before the Division Bench.
List on 12.03.2015.
(SMT. ABHILASHA KUMARI, J.) piyush Page 1 of 1