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State of Haryana - Section

Section 28 in Haryana Registration and Regulation of Societies Rules, 2012

28. Amount of Remuneration.

- The maximum remuneration or honorarium for a Returning Officer may be fixed by the committee constituted in accordance with rule 20 (A) (3) of these rules, while it may be fixed at an all inclusive amount not exceeding Rs. 1,000/- in case of an observer. These expenses shall be borne by the Society concerned.