Section 21(h) in Jammu and Kashmir Co-operative Societies Rules, 2001
(h)The orders made on the objections filed shall be incorporated in the draft electoral roll under the signature of the [Committee Administrator and the electoral roll shall be countersigned by Assistant Registrar] [Substituted for "Assistant Registrar" by SRO 1 dated 4th January, 2005.]. The rolls so amended shall constitute the final electoral roll of the society.
