Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(2) in The First Statutes of Indian Institute of Technology (Banaras Hindu University), Varanasi, 2017

(2)The Deans shall be paid such allowances and provided such facilities as may be approved by the Board from time to time.