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[Cites 0, Cited by 0] [Section 51(1)] [Section 51] [Entire Act]

State of Telangana - Subsection

Section 51(1)(g) in Telangana Charitable and Hindu Religious Institutions and Endowments Act, 1987

(g)violates any of the restrictions imposed or practices enjoined by the custom, usage or the tenets of the math, in relation to his personal conduct, such as celibacy, renunciation and the like;