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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Haryana - Subsection

Section 5(d) in The Punjab Land Preservation Act, 1900

(d)the admission, herding, pasturing or retention of cattle generally other than [goats and camels] [Substituted for the words 'and goats' by Punjab Act 4 of 1944, section 4(c).], or of any class or description of such cattle.