Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Goa - Section

Section 67 in The Goa, Daman and Diu Chit Funds Act, 1973

67. Power to exempt.

- The Government may, by notification in the Official Gazette, exempt any institution rendering service of any charitable nature from all or any of the provisions of this Act other than section 12, subject to such conditions as it deems fit and may cancel or modify any such notification.