Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 218] [Entire Act] Union of India - Subsection Section 218(5) in The Coal Mines Regulations, 2011 (5)Every person in charge of an air-receiver shall ensure that no extra weight is added to the safety valves and that the permissible pressure of air is not exceeded.