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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Andhra Pradesh - Subsection

Section 16(1) in The Andhra Pradesh Fire and Emergency Operations and Levy of Fee Rules, 2006

(1)Station and other operational routine: - The Members of the Fire Service shall act in accordance with the procedure and attendance at Fire Station as provided under Chapter XXIX of the Andhra Pradesh Fire Service Manual; and