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[Cites 0, Cited by 0] [Section 74(2)] [Section 74] [Entire Act]

Union of India - Subsection

Section 74(2)(j) in The Merchant Shipping Act, 1958

(j)[ the fees that may be levied for the survey or inspection of any ship for the purposes of registration and the manner in which such fees may be collected;] [ Substituted by Act 12 of 1983, Section 5, for Clause (j) (w.e.f. 18.5.1983).]