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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(c) in The Rajasthan Municipal (Subordinate and Ministerial Service) (New Pay Scales) Rules, 1973

(c)While officiating on higher post whether permanent or temporary retaining lien an a permanent post or where he would have officiated in one or more post but for his being on leave or on foreign service; provided that:-