Madhya Pradesh High Court
Devendra Jain vs The State Of Madhya Pradesh on 4 January, 2017
MCRC-19134-2015 (DEVENDRA JAIN Vs THE STA TE 0F MADHYA PRADESH) 04-0 1 -20 1 7 Shri T.P.Jaiswal, Advfor the applicant. Ms. H. Kshatriya, PL for the respondent/State.
At the request of learned counsel for the applicant, list the case under same head after two weeks. (SUBHASH KAKADE) JUDGE