Himachal Pradesh High Court
State Of H.P. vs . Shiva Institute Of Pharmacy on 8 April, 2024
Bench: Tarlok Singh Chauhan, Sushil Kukreja
State of H.P. vs. Shiva Institute of Pharmacy LPA No. 232/2023 .
8.4.2024 Present: Mr. Anoop Rattan, A.G. with Mr. Rakesh Dhaulta, Addl. A.G. and Mr. Arsh Rattan, Dy.A.G. for the appellants.
Learned Additional Advocate General prays for and is granted two days' further time to take steps for the service of sole respondent. In the event of steps being taken, issue notice to the respondent returnable for 13.5.2024. Failure to take steps shall result in automatic dismissal of the appeal without further reference to the Court.
(Tarlok Singh Chauhan) Judge (Sushil Kukreja) Judge 8.4.2024 (pankaj) ::: Downloaded on - 08/04/2024 21:38:48 :::CIS