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[Cites 0, Cited by 0] [Section 12(6)] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(6)(a) in The National Airports Authority Act, 1985

(a)imposing an obligation on the Authority to discharge any function or duty other than the function mentioned in sub-section (4) and the duties arising therefrom with respect to any aerodrome to which this Act does not apply;