Jammu & Kashmir High Court - Srinagar Bench
Fahmeeda Akhter And Another vs State Of J&K And Others on 8 December, 2020
Author: Vinod Chatterji Koul
Bench: Vinod Chatterji Koul
234
HIGH COURT OF JAMMU AND KASHMIR
AT SRINAGAR
(Through Virtual Mode from Jammu)
WP(C) No. 2499/2019
CM No. 4838/2019
Fahmeeda Akhter and another ......Petitioner(s)
Through: None.
v/s
State of J&K and others ......Respondent(s)
Through: None.
Coram:
::: : HON'BLE MR. JUSTICE VINOD CHATTERJI KOUL, JUDGE
ORDER
None present.
Perusal of file reveals that right from day first, none has caused appearance on behalf of petitioners in the matter and same is the position today as well, which clearly shows that petitioners have lost interest in prosecuting the matter.
Dismissed for want of prosecution along with connected CM.
Interim direction, if any, shall stand vacated.
(Vinod Chatterji Koul) Judge Srinagar 08.12.2020 Ram Krishan RAM KRISHAN 2020.12.12 01:36 I attest to the accuracy and integrity of this document