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Jammu & Kashmir High Court - Srinagar Bench

Fahmeeda Akhter And Another vs State Of J&K And Others on 8 December, 2020

Author: Vinod Chatterji Koul

Bench: Vinod Chatterji Koul

                                                                                             234
                               HIGH COURT OF JAMMU AND KASHMIR
                                          AT SRINAGAR
                                     (Through Virtual Mode from Jammu)

                                                                       WP(C) No. 2499/2019
                                                                       CM No. 4838/2019


           Fahmeeda Akhter and another                                        ......Petitioner(s)

                                       Through: None.
                                                   v/s

           State of J&K and others                                            ......Respondent(s)

                                       Through: None.

            Coram:
            ::: : HON'BLE MR. JUSTICE VINOD CHATTERJI KOUL, JUDGE

                                                       ORDER

None present.

Perusal of file reveals that right from day first, none has caused appearance on behalf of petitioners in the matter and same is the position today as well, which clearly shows that petitioners have lost interest in prosecuting the matter.

Dismissed for want of prosecution along with connected CM.

Interim direction, if any, shall stand vacated.

(Vinod Chatterji Koul) Judge Srinagar 08.12.2020 Ram Krishan RAM KRISHAN 2020.12.12 01:36 I attest to the accuracy and integrity of this document