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[Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act]

State of Odisha - Subsection

Section 17(1)(a) in The Orissa Entertainment Tax Act, 2006

(a)failed to give information or take permission as required under Sub-section (1) or, as the case may be, under Sub-section (2) of Section 9; or