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[Cites 0, Cited by 0] [Section 3(7)] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(7)(b) in Tamil Nadu Entertainments Tax Act, 1939

(b)any payment for seats or other accommodation in a place of entertainment [***] [Word 'and' was omitted by Tamil Nadu Entertainments Tax (Amendment) Act, 1982 (Tamil Nadu Act 25 of 1982).];