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State of Odisha - Section

Section 22 in The State Culture Fund Scheme, 2003

22. Power to stop financial assistance.

- The President of the Committee, if he thinks it necessary so. to do and for the reasons to be recorded in writing, may withhold or reduce any undisbursed financial assistance, made under the scheme :Provided that reasonable opportunity of hearing shall be given to the voluntary organisation concerned before withholding or reducing the financial assistance.