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State of Uttar Pradesh - Section

Section 8 in U.P. Inspectors of Drugs Service Rules, 1980

8. Age.

- A candidate for direct recruitment to the service must have attained the age of 21 years and must not have attained the age of 35 years on the first day of January, if the selection is held between January 1 to June 30 and on the first day of July, if the selection is held between July 1 and December 31 :Provided that the upper age limit in the case of candidates belonging to the Scheduled Castes, Scheduled Tribes and such other categories as may be notified by the Government from time to time shall be greater by such number of years as may be specified.