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[Cites 0, Cited by 0] [Section 18] [Entire Act]

Union of India - Subsection

Section 18(4) in Public Debt (Compensation Bonds) Rules, 1954

(4)The Public Debt Office may, under a special order of the Bank, supply any information regarding a bond referred to in [sub-rule (1), (2) or (3)] [Inserted by G.S.R. 110, dated 13.1.1962] which is directed to be supplied by such an order.