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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Odisha - Subsection

Section 33(7) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

(7)The minimum plot size of cinema/theatre buildings shall be 0.6 acre for seating capacity of 500 persons and 0.75 to 1.00 acre for larger capacity with essential parking facilities. It shall front on a street having width of not less than 9 metres.