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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(1)(g) in Uttar Pradesh Excise (Movement of Liquor and Power Alcohol) Rules, 2019

(g)Import, export and transport shall have the same meaning as defined in United Provinces Excise Act, 1910;