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Delhi High Court - Orders

Astral Ltd vs Mr. Vipin & Ors on 17 March, 2026

Author: Tushar Rao Gedela

Bench: Tushar Rao Gedela

              $~31
              *         IN THE HIGH COURT OF DELHI AT NEW DELHI
              +         CS(COMM) 1253/2025, I.A. 29282/2025, I.A. 2319/2026 & I.A.
                        2320/2026

                        ASTRAL LTD.                                                               .....Plaintiff
                                                      Through:            Mr. Sachin Gupta, Ms. Mahima
                                                                          Chanchalani, Ms. Prashansa Singh, Mr.
                                                                          Rohit Pradhan, Ms. Sakshi, Mr. Ajay
                                                                          and Mr. Rajat Jain, Advocates.
                                                      versus

                        MR. VIPIN & ORS.                                                        .....Defendants
                                      Through:                            Ms. Mansi Batra and Ms. Akshiptika
                                                                          Verma, Advocates for D-3.

                        CORAM:
                        HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
                                            ORDER

% 17.03.2026

1. List before the Joint Registrar (Judicial) on 15.05.2026.

2. List before the Court on 16.09.2026.

TUSHAR RAO GEDELA, J MARCH 17, 2026 yrj This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 23/03/2026 at 20:51:19