Delhi High Court - Orders
Astral Ltd vs Mr. Vipin & Ors on 17 March, 2026
Author: Tushar Rao Gedela
Bench: Tushar Rao Gedela
$~31
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 1253/2025, I.A. 29282/2025, I.A. 2319/2026 & I.A.
2320/2026
ASTRAL LTD. .....Plaintiff
Through: Mr. Sachin Gupta, Ms. Mahima
Chanchalani, Ms. Prashansa Singh, Mr.
Rohit Pradhan, Ms. Sakshi, Mr. Ajay
and Mr. Rajat Jain, Advocates.
versus
MR. VIPIN & ORS. .....Defendants
Through: Ms. Mansi Batra and Ms. Akshiptika
Verma, Advocates for D-3.
CORAM:
HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
ORDER
% 17.03.2026
1. List before the Joint Registrar (Judicial) on 15.05.2026.
2. List before the Court on 16.09.2026.
TUSHAR RAO GEDELA, J MARCH 17, 2026 yrj This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 23/03/2026 at 20:51:19