Chattisgarh High Court
Shukla Construction (Nsic Registered) vs Bsnl (Bharat Sanchar Nigam Limited) on 24 April, 2026
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HIGH COURT OF CHHATTISGARH AT BILASPUR
WPC No. 2790 of 2021
SHUKLA CONSTRUCTION (NSIC REGISTERED) versus BSNL (BHARAT
SANCHAR NIGAM LIMITED)
Order Sheet
24/04/2026 Shri Jitendra Gupta, counsel for the petitioner.
Shri Nirala Gupta, Advocate appears on behalf of Shri
Sandeep Dubey, counsel for the respondents.
Counsel appearing for the respondents prays for a short time to place on record the General Instructions to Bidder (GIB).
Time, as prayed for, is granted.
Let the matter be listed week after next for final hearing.
Digitally signed by NARESH NARESH KUMAR KAMDE KUMAR Date: KAMDE 2026.04.24 16:34:27 +0530 Sd/- (Sanjay S. Agrawal) Judge Kamde