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Chattisgarh High Court

Shukla Construction (Nsic Registered) vs Bsnl (Bharat Sanchar Nigam Limited) on 24 April, 2026

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                                       HIGH COURT OF CHHATTISGARH AT BILASPUR

                                                       WPC No. 2790 of 2021

                            SHUKLA CONSTRUCTION (NSIC REGISTERED) versus BSNL (BHARAT
                                                 SANCHAR NIGAM LIMITED)

                                                             Order Sheet



                             24/04/2026         Shri Jitendra Gupta, counsel for the petitioner.
                                                Shri Nirala Gupta, Advocate appears on behalf of Shri
                                          Sandeep Dubey, counsel for the respondents.

Counsel appearing for the respondents prays for a short time to place on record the General Instructions to Bidder (GIB).

Time, as prayed for, is granted.

Let the matter be listed week after next for final hearing.

         Digitally signed
         by NARESH
NARESH   KUMAR
         KAMDE
KUMAR    Date:
KAMDE    2026.04.24
         16:34:27
         +0530                                                                     Sd/-
                                                                            (Sanjay S. Agrawal)
                                                                                 Judge




                               Kamde