Himachal Pradesh High Court
Jagjiwan Ram vs Hpsebl on 30 March, 2022
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
Jagjiwan Ram Versus HPSEBL .
CWP No.3560 of 2021 30.03.2022 Present: Mr. Abhimanyu Rathor, Advocate, for the petitioner.
Mr. Vishal Thakur, Advocate vice Mr. Vikrant Thakur, Advocate, for respondent No.1.
Name of respondent No.2 stands deleted.
r to List after three weeks.
In the meantime, rejoinder, if the petitioner, so desires, be also filed. Interim order dated 28.06.2021 to continue till then.
( Mohammad Rafiq ) Chief Justice ( Jyotsna Rewal Dua ) Judge March 30, 2022 (Bhardwaj) ::: Downloaded on - 30/03/2022 20:22:34 :::CIS