Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 82 in Orissa State Financial Corporation (Staff) Regulations, 1975

82. When applications should be submitted.

(1)Application for ordinary leave required shall ordinarily be submitted at least one month before the date from which leave is required.
(2)Applications which do not satisfy the requirements of this regulation may be refused without reason being given.