Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 125] [Entire Act] State of Rajasthan - Subsection Section 125(1) in Rajasthan Civil Services (Pension) Rules, 1996 (1)A family pension will take effect from the day following the death of the Government servant or from such other date as the Government may decide.
