Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 56 in The Maharashtra Water Conservation Corporation Act, 2000 56. Effect of provisions inconsistent with other laws The provisions of this Act shall have effect notwithstanding anything inconsistent therewith contained in any other law.
