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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Rajasthan - Subsection

Section 16(7) in The Rules for Payment Of Grant-in-Aid to Non-Government Educational, Cultural & Physical Education Institutions, 1963

(7)At least one old student of the institution run by the management be co-opted by the other members of the Managing Committee or Governing Council under clauses 4, 6 and 7.Note 1. - Donors. - Those who have donated at least Rs. 250/- at a time or have been paying a subscription of at least Rs. 3/-per month for at least one year shall be considered donors. Institutions may fix higher minimum of donation or subscription according to their needs.Note 2. - Donors and Founder members and Honorary members (if any) shall form an Electoral College for the election of the members (as may be fixed by them) to the Managing Committee or Governing Council under clause No. 3.Note 3. - While making nomination the department will see that the officer to be nominated is not inferior in status to the head of the institution concerned.Appendix IIRules of Discipline in Educational Institutions.The managers of recognised Educational Institutions are required to enforce the following principles of discipline:-