Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 37(2)] [Section 37] [Entire Act] State of Jammu-Kashmir - Subsection Section 37(2)(k) in Jammu and Kashmir Protection of Women from Domestic Violence Act, 2010 (k)the qualifications and experience in counselling which a member of the service provider shall possess under sub-section (1) of section 14;