Madhya Pradesh High Court
Vinay Jaiswal vs State Of Mp. on 9 September, 2020
Author: Atul Sreedharan
Bench: Atul Sreedharan
1 MCRC-28870-2020 The High Court Of Madhya Pradesh MCRC-28870-2020 (VINAY JAISWAL Vs STATE OF MP.) 2 Jabalpur, Dated : 09-09-2020 Heard through Video Conferencing. Mr.P.S.Chouhan, learned counsel for the applicant. Learned counsel for the applicant wants to file some additional documents in this case.
List this case on 24.9.2020.
(ATUL SREEDHARAN) JUDGE ss Signature Not Verified SAN Digitally signed by SHYAMLEE SINGH SOLANKI Date: 2020.09.09 17:22:04 IST