Supreme Court - Daily Orders
Surendra Kumar Sharma vs State Of U.P. . on 11 September, 2015
Bench: Kurian Joseph, Arun Mishra
ITEM NO.14 COURT NO.13 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s). 7363/2015
(Arising out of impugned final judgment and order dated 12/05/2015 in
CMWP No. 11560/2015 passed by the High Court Of Judicature at
Allahabad)
SURENDRA KUMAR SHARMA Petitioner(s)
VERSUS
STATE OF U.P. AND ORS. Respondent(s)
(with appln. (s) for exemption from filing O.T. and interim relief)
Date : 11/09/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE KURIAN JOSEPH
HON'BLE MR. JUSTICE ARUN MISHRA
For Petitioner(s)
Ms. Hema Sahu, Adv.
Mr. Rajendra Sahu, Adv.
Mr. C. L. Sahu,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Learned counsel for the petitioner seeks permission of this Court to withdraw the special leave petition.
The special leave petition is accordingly dismissed as withdrawn.
Signature Not Verified (Ashok Raj Singh) (Tapan Kumar Chakraborty) Court Master Court Master Digitally signed by Deepak Mansukhani Date: 2015.09.12 12:47:49 IST Reason: DSC of Mr.Deepak Mansukhani is being used by Mr. Ashok Raj Singh,C.M.