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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Bihar - Subsection

Section 2(1)(xxiii) in Bihar Minor Mineral Rules, 2017

(xxiii)"Police Station" means a police station as defined under clause (s) of Section 2 of the Code of the Criminal Procedure , 1973 ( Act 2 of 1974);;