Madhya Pradesh High Court
M/S Dilip Buildcon Limited vs Principal Commissioner Cgst And ... on 12 August, 2025
Author: Atul Sreedharan
Bench: Atul Sreedharan
1 WP-16950-2025 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 16950 of 2025 (M/S DILIP BUILDCON LIMITED Vs PRINCIPAL COMMISSIONER CGST AND CENTRAL EXCISE AND OTHERS ) Dated : 12-08-2025 Shri Arvind Singh Chawla - Advocate for the petitioner.
List on 11.09.2025 at the top of the list.
(ATUL SREEDHARAN) (PRADEEP MITTAL)
JUDGE JUDGE
MSP
Signature Not Verified
Signed by: MANVENDRA
SINGH PARIHAR
Signing time: 13-08-2025
12:38:45