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Madhya Pradesh High Court

M/S Dilip Buildcon Limited vs Principal Commissioner Cgst And ... on 12 August, 2025

Author: Atul Sreedharan

Bench: Atul Sreedharan

1 WP-16950-2025 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 16950 of 2025 (M/S DILIP BUILDCON LIMITED Vs PRINCIPAL COMMISSIONER CGST AND CENTRAL EXCISE AND OTHERS ) Dated : 12-08-2025 Shri Arvind Singh Chawla - Advocate for the petitioner.

List on 11.09.2025 at the top of the list.





                                 (ATUL SREEDHARAN)                                  (PRADEEP MITTAL)
                                        JUDGE                                            JUDGE
                           MSP




Signature Not Verified
Signed by: MANVENDRA
SINGH PARIHAR
Signing time: 13-08-2025
12:38:45