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[Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 17(2)(iii) in The Telecom Regulatory Authority of India (Contributory Provident Fund) Rules, 2003

(iii)if the subscriber joined the Fund for the first time on a day subsequent to the said date, his emoluments shall be the emoluments to which he was entitled on such subsequent date;