Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Rajasthan - Subsection Section 14(7) in The Rajasthan Women and Child Development (State and Subordinate) Service Rules, 1998 (7)the upper age limit prescribed above shall be relaxed by 2 years in the case of candidates belonging to the other Backward Classes.
